Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 18(2)] [Section 18] [Entire Act]

State of Punjab - Subsection

Section 18(2)(iii) in The Punjab State Board of Technical Education and Industrial Training Act, 1992

(iii)cancel the result of an examination for any bona fide error of the Board in the declaration of the result of the examination;