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[Cites 0, Cited by 0] [Section 100(2)] [Section 100] [Entire Act]

State of Madhya Pradesh - Subsection

Section 100(2)(i) in The Inland Steam Vessels (Madhya Pradesh) Rules, 1962

(i)all material statements and arguments relied upon by the appellant together with an attested copy of the order to which the objection is made.