Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Karnataka - Section Section 8 in Payment of Travelling Allowance (To Non-official Members of Committees, Commissions or other bodies) Rules, 2015 8. Government may sanction special rates in individual cases, if the circumstance justify.
