Bombay High Court
The Ex. Engineer, Beed Irrigation ... vs Dadabhau Daji Pawar (Died) Thr Lrs ... on 4 April, 2019
1 CA 4703/19 & Ors.
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
BENCH AT AURANGABAD
920 CIVIL APPLICATION NO.4703 OF 2019
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2 CA 4703/19 & Ors.
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3 CA 4703/19 & Ors.
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THE EX. ENGINEER, BEED IRRIGATION DIVISION, BEED THR
G.M.I.D.C., AURANGABAD
VERSUS
PARMESHWAR RAGHOBA JARE AND ORS
...
Advocate for Applicant : Mr. Bhalerao Sudhir G.
Advocate for the respondent/State : Mr. Phule A.M.
...
CORAM : SUNIL K. KOTWAL, J.
DATE : 4th April, 2019
PER COURT :
Issue notices to the respondents in Delay
Condonation Applications and applications for Stay.
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4 CA 4703/19 & Ors.
Learned A.G.P. waives service of notice on behalf of respondents/State.
2. As far as Stay Applications are concerned, the impugned judgment and award passed by the learned Civil Judge, Senior Division, Beed is stayed till next date subject to deposit of 50% amount of compensation awarded by the Reference Court within a period of 12 weeks from the date of passing of this order.
3. Stand over to 23rd July, 2019.
( SUNIL K. KOTWAL, J. ) SRM/4/4/19 ::: Uploaded on - 05/04/2019 ::: Downloaded on - 06/04/2019 05:14:20 :::