Delhi High Court - Orders
M/S Mks Towers International Private ... vs Income Tax Officer, Ward 17(1), Delhi & ... on 25 March, 2025
Author: Vibhu Bakhru
Bench: Vibhu Bakhru
$~50 to 55
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 13961/2024 & CM APPL. 58429/2024
M/S MKS TOWERS INTERNATIONAL PRIVATE
LIMITED .....Petitioner
Through: Ms. Pallavi Gupta, Advocate.
versus
INCOME TAX OFFICER, WARD 17(1), DELHI
& ORS. .....Respondent
Through: Mr. Anurag Ojha, Mr. V. K. Saksena,
Ms. Hemlata Rawat, Mr. Dipak Raj
Singh, Advocates.
51
+ W.P.(C) 14001/2024 & CM APPL. 58551/2024
PRATAP INFOTECH NETWORK PRIVATE LIMITED
THROUGH ITS DIRECTOR SANJAY GOEL .....Petitioner
Through: Ms. Pallavi Gupta, Advocate.
versus
INCOME TAX OFFICER, WARD-20(1), DELHI & ORS.
.....Respondent
Through: Mr. Sunil Agarwal, SSC, Mr.
Shivansh B. Pandeya, Mr. Viplav
Acharya, Ms. Priya Sarkar, Mr.
Utkarsh Tiwari, Advocates.
Mr. Anurag Ojha, Mr. V. K. Saksena,
Ms. Hemlata Rawat, Mr. Dipak Raj
Singh, Advocates.
52
+ W.P.(C) 14020/2024 & CM APPL. 58696/2024
SKV INFRATECH PRIVATE LIMITED THROUGH ITS
DIRECTOR VARUN GARG .....Petitioner
Through: Ms. Pallavi Gupta, Advocate.
versus
ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE 22(1)
DELHI & ORS. .....Respondent
Through: Mr. Sunil Agarwal, SSC, Mr.
Shivansh B. Pandeya, Mr. Viplav
Acharya, Ms. Priya Sarkar, Mr.
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 11/04/2025 at 23:21:21
Utkarsh Tiwari, Advocates.
Mr. Anurag Ojha, Mr. V. K. Saksena,
Ms. Hemlata Rawat, Mr. Dipak Raj
Singh, Advocates.
53
+ W.P.(C) 14127/2024 & CM APPL. 59196/2024
M/S EVERYONE REAL ESTATE PRIVATE LIMITED THROUGH
ITS DIRECTOR ANUPAMA GUPTA
.....Petitioner
Through: Ms. Pallavi Gupta, Advocate.
versus
ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE 7(1),
DELHI & ORS.
.....Respondent
Through: Mr. Sanjay Kumar, Ms. Monica
Benjamin, Ms. Easha Kadian,
Advocates.
Mr. Anurag Ojha, Mr. V. K. Saksena,
Ms. Hemlata Rawat, Mr. Dipak Raj
Singh, Advocates.
54
+ W.P.(C) 14408/2024 & CM APPL. 60400/2024
M/S EVERYONE REAL ESTATE PRIVATE LIMITED THROUGH
ITS DIRECTOR MS. ANUPAMA GUPTA .....Petitioner
Through: Ms. Pallavi Gupta, Advocate.
versus
ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE 7(1),
DELHI & ORS. .....Respondent
Through: Mr. Sanjay Kumar, Ms. Monica
Benjamin, Ms. Easha Kadian,
Advocates.
Mr. Anurag Ojha, Mr. V. K. Saksena,
Ms. Hemlata Rawat, Mr. Dipak Raj
Singh, Advocates.
55
+ W.P.(C) 14409/2024 & CM APPL. 60402/2024
PRATAP INFOTECH NETWORK PRIVATE LIMITED
THROUGH ITS DIRECTOR SANJAY GOEL .....Petitioner
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 11/04/2025 at 23:21:21
Through: Ms. Pallavi Gupta, Advocate.
versus
INCOME TAX OFFICER, WARD-20(1), DELHI
& ORS. .....Respondent
Through: Mr. Sunil Agarwal, SSC, Mr.
Shivansh B. Pandeya, Mr. Viplav
Acharya, Ms. Priya Sarkar, Mr.
Utkarsh Tiwari, Advocates.
Mr. Anurag Ojha, Mr. V. K. Saksena,
Ms. Hemlata Rawat, Mr. Dipak Raj
Singh, Advocates.
CORAM:
HON'BLE MR. JUSTICE VIBHU BAKHRU
HON'BLE MR. JUSTICE TEJAS KARIA
ORDER
% 25.03.2025
1. The learned counsel for the parties state that one of the issues involved in the present cases is similar to the issue involved in Deeksha Holding Limited v. Assistant Commissioner of Income Tax Central Circle 17: W.P.(C) 1023/2024 which is listed for final hearing today.
2. Accordingly, list on 22.05.2025.
VIBHU BAKHRU, J TEJAS KARIA, J MARCH 25, 2025/KG Click here to check corrigendum, if any This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 11/04/2025 at 23:21:21