Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 82] [Entire Act]

State of Manipur - Subsection

Section 82(4) in The Manipur Panchayati Raj Act, 1994

(4)The Chairpersons of Gram Panchayat or Zilla Parishad shall be elected in the manner provided in this Act.