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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Andhra Pradesh - Subsection

Section 2(n) in Andhra Pradesh Co-Operative Societies Rules, 1964

(n)[ 'training institute' means a society the main object of which is to conduct courses of training in theory and practice of co-operation and allied subjects;] [Substituted by G.O.Ms. No. 2368, F & A (Legn.), dated 13-12-1968.]