Delhi High Court - Orders
Prasar Bharati vs Prime Channel Software Communications ... on 2 March, 2023
Author: Najmi Waziri
Bench: Najmi Waziri, Sudhir Kumar Jain
$~9
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ LPA 68/2011, CM APPL. 16344/2018, CM APPL. 4217/2023 & CM
APPL. 4243/2023
PRASAR BHARATI ..... Appellant
Through: Ms. Shruti Sharma, Mr. Saket
Chandra and Mr. Pranav Giri,
Advocates.
versus
PRIME CHANNEL SOFTWARE COMMUNICATIONS PVT LTD
& ANR ..... Respondents
Through: Ms. Shyel Trehan and Mr Vignesh
Raj, Advocates.
CORAM:
HON'BLE MR. JUSTICE NAJMI WAZIRI
HON'BLE MR. JUSTICE SUDHIR KUMAR JAIN
ORDER
% 02.03.2023 The hearing has been conducted through hybrid mode (physical and virtual hearing).
1. The learned counsel for the appellants submits that in terms of order dated 30.01.2023, replies to the applications have been filed. However, the same is not on record. Let the same be brought on record.
2. List on 17.03.2023.
NAJMI WAZIRI, J SUDHIR KUMAR JAIN, J MARCH 2, 2023 SS Signature Not Verified Digitally Signed By:KAMLESH KUMAR Signing Date:06.03.2023 16:30:15