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Union of India - Section

Section 68 in The Petroleum And Natural Gas (Safety In Offshore Operations) Rules, 2008

68. Communication .-The operator shall ensure that-

(a)at all times during installation and operation, as well as in situations of hazard and accident, the necessary internal and external communication and alerts are ensured; and
(b)a person is designated on board to be responsible for the communication systems' operation on manned facilities.