Punjab-Haryana High Court
State Of Haryana And Another vs Smt. Sharoj Sharma on 2 November, 2010
Author: Rajesh Bindal
Bench: Rajesh Bindal
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
R.F.A. No.2789 of 1998 (O & M)
State of Haryana and another
......Appellants
Versus
Smt. Sharoj Sharma
.....Respondent
CORAM: HON'BLE MR. JUSTICE RAJESH BINDAL Present: Mr. Ashish Gupta, Assitant Advocate General, Haryana.
None for the respondent.
RAJESH BINDAL J.
For orders, see detailed reasons recorded in a separate order passed today in R.F.A. No.2386 of 1998, titled Hans Raj Versus State of Haryana.
(RAJESH BINDAL) 02.11.2010 JUDGE Anjal