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Punjab-Haryana High Court

State Of Haryana And Another vs Smt. Sharoj Sharma on 2 November, 2010

Author: Rajesh Bindal

Bench: Rajesh Bindal

            IN THE HIGH COURT OF PUNJAB AND HARYANA
                          AT CHANDIGARH

                                      R.F.A. No.2789 of 1998 (O & M)

State of Haryana and another

                                                         ......Appellants
                             Versus

Smt. Sharoj Sharma
                                                        .....Respondent

CORAM: HON'BLE MR. JUSTICE RAJESH BINDAL Present: Mr. Ashish Gupta, Assitant Advocate General, Haryana.

None for the respondent.

RAJESH BINDAL J.

For orders, see detailed reasons recorded in a separate order passed today in R.F.A. No.2386 of 1998, titled Hans Raj Versus State of Haryana.

(RAJESH BINDAL) 02.11.2010 JUDGE Anjal