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[Cites 0, Cited by 0] [Section 2(2)] [Section 2] [Entire Act]

State of Bihar - Subsection

Section 2(2)(vii) in Bihar Special Survey and Settlement Act, 2011

(vii)"Khanapuri" means the filling up of khatian's columns like raiyat's name, the khesra, possession, etc. in the preliminary record-writing stage of survey and settlement operations;