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State of Jammu-Kashmir - Section

Section 4 in The Jammu and Kashmir Consolidation of Holdings Act, 1962

4. Declaration regarding consolidation.

(1)With a view to consolidation the Government may declare that it has decided to make a scheme of consolidation for any district or part thereof.
(2)Every such declaration shall be published in the Government Gazette and announced by beat of drum in each unit of the said district.