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State of Tamilnadu - Section

Section 38 in Tamil Nadu Dr. M.G.R. Medical University (Chennai) Act, 1987

38. Conditions of service.

- Subject to the provisions of this Act, the appointment, procedure for selections, pay and allowances and other conditions of service of officers, teachers and other persons employed in the University shall be such as may be prescribed by statutes.Explanation. - For the purpose of this section, the word "Officers" shall not include the Chancellor and the Pro-Chancellor.