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[Cites 0, Cited by 0] [Section 188] [Entire Act]

State of Kerala - Subsection

Section 188(c) in Kerala Factories Rules, 1957

(c)No plank or gangway shall be placed across or inside any such vessel, unless such plank or gangway is at least 18 inches wide and is securely fenced on both sides by rails spaced at 9 inches apart to a height of at least three feet, or by other equally efficient means.