Madhya Pradesh High Court
Pratibha Syntex Ltd. Through Its Vice ... vs Munnalal Sahni on 23 June, 2022
Author: Vijay Kumar Shukla
Bench: Vijay Kumar Shukla
1 IN THE HIGH COURT OF MADHYA PRADESH AT INDORE MP-02489-2019 (PRATIBHA SYNTEX LTD. THROUGH ITS VICE PRESIDENT HR Vs MUNNALAL SAHNI) CONC/00004/2021, CONC/00013/2021, CONC/00052/2021, CONC/00071/2021, CONC/00299/2021, CONC/00301/2021, CONC/00307/2021 Dated : 23-06-2022 Parties through their counsel. List along with M.P. No. 2489/2019.
(VIJAY KUMAR SHUKLA) (AMAR NATH (KESHARWANI))
JUDGE JUDGE
soumya
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SAN SOUMYA RANJAN
DALAI
Date: 2022.06.23
17:18:25 IST