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[Cites 0, Cited by 0] [Section 23(2)] [Section 23] [Entire Act]

State of Maharashtra - Subsection

Section 23(2)(i) in The Maharashtra Live-Stock Improvement Act, 1933

(i)under section 17B, prescribing the form in which a register shall be maintained by a live-stock officer and the particulars which such register shall contain.