Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 303] [Entire Act] Union of India - Section Section 48 in The Indian Penal Code, 1860 48. “Vessel”.— The word “vessel” denotes anything made for the conveyance by water of human beings or of property.
