Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 79(1)] [Section 79] [Entire Act] Union of India - Subsection Section 79(1)(vii) in The Navy (Pension) Regulations, 1964 (vii)any period of absence as a prisoner of war unless pay and allowances are admitted for the period of absence;