Madhya Pradesh High Court
Pawan Rathore vs State Of M.P on 23 January, 2020
Author: Sushrut Arvind Dharmadhikari
Bench: Sushrut Arvind Dharmadhikari
1 MCRC-629-2014 The High Court Of Madhya Pradesh MCRC-629-2014 (PAWAN RATHORE AND OTHERS Vs STATE OF M.P AND OTHERS) 12 Gwalior, Dated : 23-01-2020 None for the petitioner. List the matter in the week commencing 17.02.2020. It is made clear that if on the next date of hearing, the arguments are not advanced, then the interim order granted earlier shall be vacated, since this petition is of 2014.
(S. A. DHARMADHIKARI) JUDGE bj/-
BARKHA JHA 2020.01.2 5 11:11:42 +05'30'