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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Andhra Pradesh - Subsection

Section 2(4) in Andhra Pradesh Irrigation Utilisation and Command Area Development Act, 1984

(4)"Commissioner " means the Commissioner of command area development for the State appointed under section 4 and includes such other person in whom all or any of the powers of the Commissioner under this Act are conferred by the Government in respect of one or more command areas;