Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 27(3)] [Section 27] [Entire Act]

State of Kerala - Subsection

Section 27(3)(ii) in Kerala Consumer Protection Rules, 2005

(ii)name and address of the District Forum, or as the case may be, the State Commission;