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[Cites 0, Cited by 0] [Section 37] [Entire Act]

State of Goa - Subsection

Section 37(9) in The Goa, Daman and Diu Secondary and Higher Secondary Education Rules, 1975

(9)After completion of the translation, if any, the paper-setter shall prepare three fair copies of the question paper, fair copies of model answers, marking scheme and question--wise analysis of the question paper and submit the same to the CPSP.