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Patna High Court - Orders

Singheshwari Devi & Anr vs The State Of Bihar & Ors on 28 April, 2009

                 IN THE HIGH COURT OF JUDICATURE AT PATNA
                            MJC No.1417 of 2008
                        SINGHESHWARI DEVI & ANR
                                  Versus
                        THE STATE OF BIHAR & ORS
                                 -----------

4.   28.4.2009

As prayed for by learned counsel for the petitioners, one week time is allowed to comply with the order dated 8.8.2008 of the Lawazima Board failing which the application shall stand rejected without further reference to a Bench. 

     S. Pandey                        (Ramesh Kumar Datta, J.)