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State of Rajasthan - Section

Section 5 in The Rajasthan Colonisation (Allotment of Government Land to Ghair Dakhilkar Tenant in Paintalisa Area) Conditions, 1970

5. Preparation of lists of Ghair Dakhilkars.

- The Allotting Authority shall prepare village-wise and chak-wise lists of all Ghair Dakhilkars in the form [given in] [Inserted by Notification No. F. 4(22) Revenue/Col/76, dated 05.06.1986-Rajasthan Gazette, Part IV-(C), dated 28.08.1986, page 95.] Annexure II.