Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 45(1)] [Section 45] [Entire Act]

State of Maharashtra - Subsection

Section 45(1)(iii) in The Hyderabad Agricultural Debtors Relief Act, 1956

(iii)on an appeal against a decision of the Court under subsection (3) of section 8 or sub-section (2) of section 18 - Rs. 2;