Madras High Court
D.Sudheer Reddy vs B.Manickam Tagore on 20 November, 2025
Author: A.D.Jagadish Chandira
Bench: A.D.Jagadish Chandira
Crl.O.P.(MD)Nos.19523 & 19524 of 2025
IN THE HIGH COURT OF JUDICATURE AT MADRAS
DATED : 20.11.2025
CORAM:
THE HONOURABLE MR JUSTICE A.D.JAGADISH CHANDIRA
Crl.O.P.(MD).Nos.19523 & 19524 of 2025
and Crl.M.P.(MD)Nos.16379, 16380, 16377 & 16378 of 2025
D.Sudheer Reddy, aged 63/M
S/o Jeyachandra Reddy,
Occ: Member of Legislative Assembly (Telangana)
Resident No. 16-2-742/1F17/A,
Venkatadri Nagar, Asmangadh,
Dilsukh Nagar,
Telangana – 500 036. ... Petitioner in
Crl.OP.No.19523 of 2025
Padi Koushik Reddy, aged 41/M
S/o Padi Sainath Reddy,
Occ: Member of Legislative Assembly (Telangana)
R/o Villa No.1, Kolla Luxuria Villas,
Sy.No.81/Part, 91/Part, 92/Part,
Near Gowthami Enclave, Kondapur, Serilingampally,
Rang Reddy District, Hyderabad,
Telangana – 500036. ... Petitioner in
Crl.OP.No.19524 of 2025
Vs.
B.Manickam Tagore
S/o Bagithara Nachiappan,
having office at C53, Meenakshi Street,
Thiru Nagar, Madurai – 625 006;
Represented by his Power of Attorney
G.Saravana Bahavan,
S/o A.Ganesan,
No.4/525A, Kurinji Nagar,
Thanakkankulam, Thiru Nagar,
Madurai – 625 006. ... Respondent in both
Crl.OPs
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Crl.O.P.(MD)Nos.19523 & 19524 of 2025
COMMON PRAYER : Criminal Original Petitions filed under Section
428 of Cr.P.C. / Section 528 of B.N.S.S. to call for the records
relating to the Petition in S.T.C.Nos:7026/2022 & 7028/2022 on the
file of the learned Judicial Magistrate NO-I, Madurai and quash the
same as illegal.
(In both Crl.OPs)
For Petitioners : No Appearance
COMMON ORDER
When the matter was listed on 13.11.2025, there was no representation for the petitioner and thereby this Court directed to list the matter today.
2. Even today, there is no representation for the petitioner.
Thus, these Criminal Original Petitions are dismissed for non-
prosecution. Connected miscellaneous petitions are closed.
20.11.2025 Index:Yes/No Neutral Citation:Yes/No ssm To
1.The Judicial Magistrate No.I, Madurai.
2.The Public Prosecutor High Court of Madras, Chennai 2/3 https://www.mhc.tn.gov.in/judis ( Uploaded on: 27/11/2025 01:54:14 pm ) Crl.O.P.(MD)Nos.19523 & 19524 of 2025 A.D.JAGADISH CHANDIRA J.
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