Himachal Pradesh High Court
M/S. Manorma Worker Welfare ... vs . State Of H.P And Others on 19 April, 2022
Bench: Tarlok Singh Chauhan, Chander Bhusan Barowalia
M/s. Manorma Worker Welfare Association Stone Crusher Vs. State of H.P and others .
CWP No.6416 of 2021 19.4.2022 Present: Mr. Vijay Chaudhary, Advocate for the petitioner.
Mr. Rajinder Dogra, Senior Additional Advocate General, Mr. Vinod Thakur, Additional Advocate General, Mr. Yudhvir Thakur, Deputy Advocate General and Mr. Rajat Chauhan, Law Officer, for the respondentsÂState.
Mr. Maan Singh, Advocate, for respondent No.3.
Learned counsel for the petitioner prays for and is granted two weeks further time to comply with the directions passed by the H.P State Pollution Control Board.
List on 10.5.2022.
(Tarlok Singh Chauhan) Judge (Chander Bhusan Barowalia) Judge 19.4.2022 (mamta) ::: Downloaded on - 21/04/2022 20:06:16 :::CIS