Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 26] [Entire Act] State of Rajasthan - Subsection Section 26(2) in Rajasthan Factories Rules, 1951 (2)No hygrometer shall be fixed at a height of more than [1.78 metres] [Substituted by No.1. dated 24.3.1979.] from the floor to the top of thermometer stem or in the direct droughts form a fan, window, or ventilating opening.
