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State of Goa - Section

Section 6 in Goa Prisons Rules, 2006

6. Maintenance of the surrounding area.

(1)The prison area and the surrounding ground shall be kept clean and free from all jungle grass and weeds and shall be thoroughly drained by either shallow or sub-soil drains to ensure the dryness of the prison area and to prevent the accumulation of water near the prison. Open drains shall be used, if possible.
(2)Maintenance of cleanliness in prison. - All parts of a prison shall be kept thoroughly clean and no rubbish or dirt shall be allowed to accumulate in any part thereof. The Superintendent shall take special care to see that cleanliness in the kitchen is maintained and refuse is not thrown about anywhere.