Section 4(1) in The M.P. Electricity Reforms First Transfer Scheme Rules, 2003
(1)The undertakings of the Board are classified in the following Schedules :(a)General Undertakings as set out in Schedule-'A';(b)Transmission Undertakings as set out in Schedule-'B';(c)For DISCOM 1, the Distribution Undertakings as set out in Schedule-'C';(d)For DISCOM 2, the Distribution Undertakings as set out in Schedule-'D';(e)For DISCOM 3, the Distribution Undertakings as set out in Schedule-'E'; and(f)The Undertaking as set out in Schedule-'F'.
