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[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of Madhya Pradesh - Subsection

Section 15(xv) in The M.P. Bhiksha Vritti Nivaran Niyam, 1977

(xv)resist or obstruct an officer of the institution/centre in the execution of his duty or refuse or omit to obey any lawful order of such an officer or refuse to perform or omit to perform work or duties in the manner indicated for that purpose.