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Supreme Court - Daily Orders

State Bank Of India vs The Commissioner Of Income Tax ... on 7 December, 2015

Bench: Dipak Misra, Prafulla C. Pant

     ITEM NO.29                                 COURT NO.4                  SECTION IIIA

                                   S U P R E M E C O U R T O F       I N D I A
                                           RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C)                    No(s).     32442/2015

     (Arising out of impugned final judgment and order dated 21/07/2015
     in ITA No. 73/2014 passed by the High Court of Kerala at Ernakulam)

     STATE BANK OF TRAVANCORE.                                               Petitioner(s)

                                                       VERSUS

     THE COMMISSIONER OF INCOME TAX THIRUVANANTHAPURAM                       Respondent(s)


     Date : 07/12/2015 This petition was called on for hearing today.


     CORAM :                 HON'BLE MR. JUSTICE DIPAK MISRA
                             HON'BLE MR. JUSTICE PRAFULLA C. PANT


     For Petitioner(s)                   Mr.   R.P. Bhatt, Sr. Adv.
                                         Mr.   A.V. Rangam, AOR
                                         Mr.   Buddy A. Ranganadhan, Adv.
                                         Mr.   D.V. Raghu Vamsy, Adv.


     For Respondent(s)


                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Issue notice.

(Gulshan Kumar Arora) (H.S. Parasher) Court Master Court Master Signature Not Verified Digitally signed by Gulshan Kumar Arora Date: 2015.12.08 17:19:22 IST Reason: