Supreme Court - Daily Orders
State Bank Of India vs The Commissioner Of Income Tax ... on 7 December, 2015
Bench: Dipak Misra, Prafulla C. Pant
ITEM NO.29 COURT NO.4 SECTION IIIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 32442/2015
(Arising out of impugned final judgment and order dated 21/07/2015
in ITA No. 73/2014 passed by the High Court of Kerala at Ernakulam)
STATE BANK OF TRAVANCORE. Petitioner(s)
VERSUS
THE COMMISSIONER OF INCOME TAX THIRUVANANTHAPURAM Respondent(s)
Date : 07/12/2015 This petition was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE DIPAK MISRA
HON'BLE MR. JUSTICE PRAFULLA C. PANT
For Petitioner(s) Mr. R.P. Bhatt, Sr. Adv.
Mr. A.V. Rangam, AOR
Mr. Buddy A. Ranganadhan, Adv.
Mr. D.V. Raghu Vamsy, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Issue notice.
(Gulshan Kumar Arora) (H.S. Parasher) Court Master Court Master Signature Not Verified Digitally signed by Gulshan Kumar Arora Date: 2015.12.08 17:19:22 IST Reason: