Section 6(3)(i) in The Foreign Exchange Management (Transfer or Issue of any Foreign Security) Regulations, 2004

[Cites 0, Cited by 0] [Section 6(3)] [Section 6] [Entire Act]

Union of India - Subsection

Section 6(3)(i) in The Foreign Exchange Management (Transfer or Issue of any Foreign Security) Regulations, 2004

(i)out of balance held in the Exchange Earners' Foreign Currency account of the Indian party maintained with an authorised dealer in accordance with regulation 4 of Foreign Exchange Management (Foreign Currency Accounts by a Person Resident in India) Regulations, 2000;

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Union of India - Subsection

Section 6(3)(i) in The Foreign Exchange Management (Transfer or Issue of any Foreign Security) Regulations, 2004