Karnataka High Court
Manoj Jalan vs The State Horticulture Mission on 25 June, 2010
Author: Ajit J Gunjal
Bench: Ajit J Gunjal
IN TIIE HIGH COURT OF KARNATAKA AT BANGALORE DATED THIS TIIE 2511 DAY OF JUNE 201005, BEFORE % M ' '1'HE HONBLE MI'.JUS'l'ICE AJIT 3 WRIT PETITION N0.33947;'_OF».£?;Q9EGM4--R}£Sv _ I I' BETWEEN: % M A Sri Mano} Jalan, S / 0 Ram.21tu'r J e)_1'z2;1}. I Aged about. 60 y(54:--11'S_,A _ V Residillg at Bejoy Raadf" _. Mang21l<>m~. - 'V f.-.;;PETITI0NER (Smt. Va111i._I={:'--;v ' "
1 . T110 Stglteé ~].:"V"i'(V)!+,.t.'l'~.{TU'H:i:l'l7é ]\/iission. H()rf.i€:'I.I i'I,'L.11'e _ I,)A(}']3'23I1.fi:;'i}1C1"}1 , . ' Ci0\re1';7m1e I1 I11' 01' I&{aI~I-Ta-Imka ._ B'EII'1_ T 71~1cA_:: rem 560004 ' 2} CxOV€,:T}'17[§i1€1'1{.()fI}3diE1 . .. 'IVf__:'I'r'Iist"I'y of AgriCL11I:u De:_parI.m0m:. of Agl'i('.1.11tLll'E? and C0»«0perat.i0n, _ (H'()l'EiC3L'i1tu1'(§ DiViSi()l'1] " 'A Krishi Blmvan, % New Delhi I 10001 Represexatcd by its Addi1.i(')1'1z11 S0crc1.211'~\_-' . . .RESPOE.\ID ENTS {Sri N2.11*e}'1dra Prasaci, HCGP for R1: R2 served.) This writ. pet.it.i0n is filed under Artictles 22 of the: C01'1s1",i1:ut.i(:>n of India praying to di1'ect', iit;1'f 'R. _ij,---.. l__'f0i.~p'a.y the Subsidy amount", of 4&8 lakhs tofighe 'pe'{iti0_1jie1*' pursuant. to approval DE. 25.7.O.8,",VQ_f" thtfR2;=X{'id€xAI1IlX'A,. etc. Thiss writ pctit.i(_m <::()n1ing ()1'1"fQ1 '* ..hee11"i11'g :ti'1i':3 Ci-ayv, the Court made the foliowingz V .0
It is Submi'i.'{.ed =:C.Q:1L1'n.se1 that identical mattcl" 1}21S...~.1_3e£:r1 diSp;:)sed~..%"_--Qf' {his court in w.P.No.3::§éa%4'_s----,/2-099: on;..jze::1_w L ILi':1e.V.'.?.'() 1 0. F«£:)11c_)'\\{Vii'i.»g~1:1':c:_ "}'*:?%1,:so11iI1g sttated the1'ein_. this writ ;)c2t.itioI1 2:-11$'o_%s1:iui~(i.s°(1i$§f3:;.)scci of in the same terms.
-.i\/is.§\£;iLr.e_1'1¢:1}'a Pmsaci, ieanleci HCGP is permitted to '-fi1_¢s%%memt;: -.()Vf:= §1p_pea.remc:c within 'four weeks. Sci/-3 6 KUDGE "FAI /Q