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State of Bihar - Section

Section 14 in The Bihar Child Labour (Prohibition and Regulation) Rules, 1995

14. Decision by majority.

- All questions considered at a meeting of the committee shall be decided by a majority of votes of the members present and voting and in the event of equality of votes, the Chairman, or in the absence of Chairman, the member presiding at the meeting, as the case may be, shall have a second or casting vote.