Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 45] [Entire Act] Union of India - Subsection Section 45(b) in Dock Workers (Safety, Health and Welfare) Scheme, 1961 (b)the inside plank of the upper stage shall be placed as near as possible to the ship's side and the outer plank shall extend beyond the edge of the stage below.
