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[Cites 0, Cited by 0] [Section 516] [Entire Act]

State of Punjab - Subsection

Section 516(1) in The Punjab Municipal Act, 1999

(1)The Chief Officer of a Municipality shall make provision for inspection of all animals which are intended for human consumption and are in the course of transit or are exposed or hawked about or deposited in or brought to any place within the municipal area for sale or preparation for sale, as the case may be.