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State of Rajasthan - Section

Section 4 in Rajasthan Civil Services (Medical Attendance) Rules, 2013

(4)"Government Hospital" means an Allopathic/Ayurvedic/Unani or Homeopathic Hospital/Dispensary or Institution maintained/run by the Government of Rajasthan or any organization, owned or controlled by the Government of Rajasthan, for the purpose of Allopathic/Ayurvedic/Unani or Homeopathic treatment and shall also include hospitals attached to Rajasthan University of Health Sciences, Jaipur/National Institute of Ayurved, Jaipur/Rajasthan Ayurved University, Jodhpur/ [All India Institute of Medical Sciences, Jodhpur] [Inserted vide FD Notification No. F. 6 (1) FD/Rules/2013 Part dated 18.3.2015.] and any other hospital so specified by the Government.