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[Cites 0, Cited by 0] [Section 29] [Entire Act]

State of Goa - Subsection

Section 29(2) in Goa Building and Other Construction Workers' (Regulation of Employment and Conditions of Service) Rules, 2008

(2)Every employer shall enter in the identity card the details of the building or other construction work done by the beneficiary and authenticate the same and return to the beneficiary.