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[Cites 0, Cited by 0] [Section 248] [Entire Act]

State of West Bengal - Subsection

Section 248(b) in West Bengal Municipal Corporation Act, 2006

(b)any article, bench, box, ladder, bale, board, or shelf, or any other thing whatsoever, placed, deposited, projected, attached, or suspended, in, upon, from, or to, any place in contravention of the provisions of this Act;