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State of Uttarakhand - Section

Section 3 in Ras Bihari Bose Subharti University Act, 2016

3. Establishment of University.

(1)There shall be established at Dehradun in Uttrakhand, a University by the Trust, in the name of Ras Bihari Bose Subharti University, Uttrakhand.
(2)The University shall be a Body Corporate.