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[Cites 0, Cited by 0] [Section 82(1)] [Section 82] [Entire Act]

State of Jharkhand - Subsection

Section 82(1)(c) in The Bihar Primary and Middle Education Rules, 1961

(c)The floor of the building wherever not cemented already shall be mud-plastered thoroughly every year before the rains in a similar manner. If adequate local contribution is forthcoming.