Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 6] [Entire Act]

Union of India - Subsection

Section 6(aaa) in The Cable Television Networks (Regulation) Amendment Act, 2002

(aaa)the form and manner of submitting report under sub- section (9) of section 4A and the interval at which such report shall be submitted periodically under that sub- section;".