Himachal Pradesh High Court
Devi Ram vs . State Of H.P. & Ors. on 4 April, 2022
Author: Jyotsna Rewal Dua
Bench: Jyotsna Rewal Dua
Devi Ram Vs. State of H.P. & Ors.
CWP No.724 of 2018 .
04.04.2022 Present: Mr. R.S. Chandel, Advocate, for the petitioner.
Ms. Ritta Goswami, Additional Advocate General, for the respondents.
Learned Additional Advocate General submits that further progress report has been filed in the Registry on 01.04.2022. Office to place the same on record. Learned counsel for the petitioner may file response thereto within two weeks.
List on 25.04.2022.
(Mohammad Rafiq)
Chief Justice
(Jyotsna Rewal Dua)
April 04, 2022 Judge
R.Atal/Mukesh
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