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State of West Bengal - Section

Section 37 in The Uttar Banga Krishi Viswavidyalaya Act, 2000

37. Other employees.

- All categories of non-teaching employees shall be appointed by the Executive Council on the recommendation of a Standing Committee consisting of-
(a)one of the officers not below the rank of Registrar, Dean, or Director, nominated by the Vice-Chancellor as Chairman;
(b)two officers nominated by the Vice-Chancellor as members.