Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 83(2)] [Section 83] [Entire Act] State of Tripura - Subsection Section 83(2)(c) in Tripura Police Act, 2007 (c)The temporary structures or barriers shall be removed once the purpose for which they were installed is over.