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State of Uttar Pradesh - Section

Section 14 in The U.P. Forest Department Draftsmen Service Rules, 1980

14. Determination of vacancies.

- The appointing authority shall determine the number of vacancies to be filled during the course of the year as also the number of vacancies to be reserved for candidates belonging to Scheduled Castes, Scheduled Tribes and other categories under Rule 6. The vacancies in the posts of Draftsman shall be notified to the Employment Exchange in accordance with the rules or orders for the time being in force.