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Union of India - Section

Section 10 in Competition Commission of India (Procedure in regard to the transaction of business relating to combinations) Regulations, 2011

10. Obligation to pay the fee.

(1)The person or enterprise filing notice under regulation 5 or regulation 8 of these regulations shall pay the fee as specified under regulation 11 of these regulations.
(2)Where the notice is filed jointly, the fee shall be payable jointly or severally,