Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 6] [Entire Act] Bombay Presidency - Section Section 77 in Bombay Industrial Relations Act, 1946 77. Territorial jurisdiction. - The territorial jurisdiction of Labour Courts shall extend to the local areas for which they are constituted.
