Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 40(2)] [Section 40] [Entire Act] State of Assam - Subsection Section 40(2)(a) in Assam Forest Regulation, 1891 (a)prescribe the routes by which alone forest produce may be imported into, exported from or moved within the territories to which this Regulation extends ;